Delhi High Court - Orders
Central Council For Research Of ... vs Hindustan Lever Ltd on 1 November, 2022
Author: Prathiba M. Singh
Bench: Prathiba M. Singh
$~14
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS (COMM) 259/2018 and I.A. 11211/2014
CENTRAL COUNCIL FOR RESEARCH OF AYURVEDA AND
SIDDHA (CCRAS) AND ANR. ..... Plaintiffs
Through: Mr. J.M. Kalia, Mr. Siddharth Shukla
and Mr. Dhruv Kalia, Advocates.
(M:9810325510)
versus
HINDUSTAN LEVER LTD. ..... Defendant
Through: Mr. Saif Khan, Mr. Shobhit Agrawal
and Mr. Prajjwal Kushwaha,
Advocates. (M:7791065506)
CORAM:
JUSTICE PRATHIBA M. SINGH
ORDER
% 01.11.2022
1. This hearing has been done through hybrid mode.
2. This matter is of 2003. It was listed for arguments today. However, it has been brought to the notice of the Court that the record of this matter has not been completely scanned. The Defendant's evidence and cross- examination appear to be missing. Ld. counsels for the parties submit that some of the record has also been wrongly scanned in this matter.
3. Accordingly, both the counsels may assist the concerned Dealing Branch, to ensure that a proper portfolio is prepared and an updated, completed electronic record can be obtained by both counsels as also sent to the Court, by the next date of hearing.
4. List for hearing on 11th January, 2023.
PRATHIBA M. SINGH, J.
NOVEMBER 1, 2022/dk/ms Signature Not Verified Digitally Signed By:DEVANSHU JOSHI Signing Date:03.11.2022 12:49:41