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Supreme Court - Daily Orders

Rajnish Malik vs Bptp Ltd on 15 December, 2016

Bench: Madan B. Lokur, Adarsh Kumar Goel

                                       IN THE SUPREME COURT OF INDIA
                                        CIVIL APPELLATE JURISDICTION

                                       CIVIL APPEAL NO...... of 2016
                                   (@ CIVIL APPEAL DIARY NO. 38135/2016)


     RAJNISH MALIK                                                       Appellant(s)

                                                    VERSUS

     BPTP LTD AND ORS                                                    Respondent(s)


                                                 O R D E R

Delay condoned.

Learned counsel for the appellant seeks leave to withdraw the appeals. She says that she will take some other remedy.

The civil appeals are dismissed as withdrawn.

…....................J. [Madan B. Lokur] …....................J. [Adarsh Kumar Goel] NEW DELHI;

DECEMBER 15, 2016.





Signature Not Verified

Digitally signed by
MEENAKSHI KOHLI
Date: 2016.12.17
12:57:59 IST
Reason:
ITEM NO.9                  COURT NO.6                  SECTION XVII

                S U P R E M E C O U R T O F          I N D I A
                        RECORD OF PROCEEDINGS

Civil Appeal Diary    No(s). No(s).     38135/2016

RAJNISH MALIK                                            Appellant(s)

                                   VERSUS

BPTP LTD AND ORS                                   Respondent(s)

(With appln. (s) for condonation of delay in filing appeal) Date : 15/12/2016 These appeals were called on for hearing today. CORAM : HON'BLE MR. JUSTICE MADAN B. LOKUR HON'BLE MR. JUSTICE ADARSH KUMAR GOEL For Appellant(s) Ms. Madhurima Mridul, Adv.

Mr. Sunil Fernandes,Adv.

Mr. Yasir Rauf, Adv.

Ms. Mansi Brar Fernandes, Adv. Ms. Nashir Dutt, Adv.

Ms. Astha Sharma, Adv.

For Respondent(s) UPON hearing the counsel the Court made the following O R D E R Delay condoned.

The civil appeals are dismissed as withdrawn in terms of the signed order.

(Meenakshi Kohli) (Jaswinder Kaur) Court Master Court Master [Signed order is placed on the file]