Supreme Court - Daily Orders
Rajnish Malik vs Bptp Ltd on 15 December, 2016
Bench: Madan B. Lokur, Adarsh Kumar Goel
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
CIVIL APPEAL NO...... of 2016
(@ CIVIL APPEAL DIARY NO. 38135/2016)
RAJNISH MALIK Appellant(s)
VERSUS
BPTP LTD AND ORS Respondent(s)
O R D E R
Delay condoned.
Learned counsel for the appellant seeks leave to withdraw the appeals. She says that she will take some other remedy.
The civil appeals are dismissed as withdrawn.
…....................J. [Madan B. Lokur] …....................J. [Adarsh Kumar Goel] NEW DELHI;
DECEMBER 15, 2016.
Signature Not Verified Digitally signed by MEENAKSHI KOHLI Date: 2016.12.17 12:57:59 IST Reason: ITEM NO.9 COURT NO.6 SECTION XVII S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS Civil Appeal Diary No(s). No(s). 38135/2016 RAJNISH MALIK Appellant(s) VERSUS BPTP LTD AND ORS Respondent(s)
(With appln. (s) for condonation of delay in filing appeal) Date : 15/12/2016 These appeals were called on for hearing today. CORAM : HON'BLE MR. JUSTICE MADAN B. LOKUR HON'BLE MR. JUSTICE ADARSH KUMAR GOEL For Appellant(s) Ms. Madhurima Mridul, Adv.
Mr. Sunil Fernandes,Adv.
Mr. Yasir Rauf, Adv.
Ms. Mansi Brar Fernandes, Adv. Ms. Nashir Dutt, Adv.
Ms. Astha Sharma, Adv.
For Respondent(s) UPON hearing the counsel the Court made the following O R D E R Delay condoned.
The civil appeals are dismissed as withdrawn in terms of the signed order.
(Meenakshi Kohli) (Jaswinder Kaur) Court Master Court Master [Signed order is placed on the file]