Supreme Court - Daily Orders
Competition Commission Of India vs M/S Fast Way Transmission Pvt. Ltd. And ... on 24 January, 2018
Bench: Rohinton Fali Nariman, Navin Sinha
1
ITEM NO.2 COURT NO.12 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s).7215/2014
COMPETITION COMMISSION OF INDIA Appellant(s)
VERSUS
M/S FAST WAY TRANSMISSION PVT. LTD.
& ORS. Respondent(s)
Date : 24-01-2018 This appeal was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MR. JUSTICE NAVIN SINHA
For Appellant(s)
Mr.P.S.Narsimha, ASG
Mrs.Suchitra A. Chitale, AOR
Ms.Tanvi Kakar, Adv.
Mr.Gurjyot Sethi, Adv.
Ms.Jayati Atul Chitale, Adv.
For Respondent(s)
Mr.Meet Malhotra, Sr.Adv.
Mr.Vaibhav Gaggar, Adv.
Mr.G.S.Oberoi, Adv.
Ms.Reena Rathore, Adv.
Ms.Smriti Jain, Adv.
Ms.Shweta Rath, Adv.
Mrs.Pragya Baghel, AOR
UPON hearing the counsel the Court made the following
O R D E R
The civil appeal is allowed in terms of the signed reportable Judgment.
Signature Not Verified(Ashok Raj Singh) (Saroj Kumari Gaur) Digitally signed by Court Master Court Master (Signed reportable Judgment is placed in the file) ASHOK RAJ SINGH Date: 2018.01.31 16:31:35 IST Reason: