Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Bombay High Court

The Deposit Insurance And Credit ... vs Shri P K Anna Patil Janta Sahakari Bank ... on 5 April, 2022

Author: S. G. Mehare

Bench: R. D. Dhanuka, S. G. Mehare

                                         1              919-PIL 87-2013 & Ors..odt



               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                          BENCH AT AURANGABAD

                 PUBLIC INTEREST LITIGATION NO. 87 OF 2013

 Rohidas Shankar Rathod                                              .. Petitioner

          Versus

 The State of Maharashtra and others                                 .. Respondents

 Mr. A. B. Girase, Advocate for the Petitioner.
 Mr. A. R. Kale, AGP for Respondents-State.

                                AND
            PUBLIC INTEREST LITIGATION NO.115 OF 2019
      WITH CA/2740/2022 IN PIL/115/2019 WITH CA/1007/2020 IN
                           PIL/115/2019
             PUBLIC INTEREST LITIGATION NO.44 OF 2020
             PUBLIC INTEREST LITIGATION NO.62 OF 2021
                  WRIT PETITION NO.3092 OF 2021
                  WRIT PETITION NO.1763 OF 2022
                               WRIT PETITION NO.1764 OF 2022
                         INCOME TAX APPEAL NO.68 OF 2020

               WRIT PETITION NO.2785 OF 2010
                WRIT PETITION NO.98 OF 2012
               WRIT PETITION NO.3994 OF 2012
               WRIT PETITION NO.4715 OF 2012
 WITH CA/7501/2014 IN WP/4715/2012 WITH CA/7500/2014 IN WP/
     4716/2012 WITH CA/2295/2022 IN WP/4715/2012 WITH
      CA/2296/2022 IN WP/4716/2012 WITH WP/4716/2012
               WRIT PETITION NO.6030 OF 2012
               WRIT PETITION NO.8016 OF 2012
               WRIT PETITION NO.9062 OF 2012
               WRIT PETITION NO.10095 OF 2012
               WRIT PETITION NO.1853 OF 2014
   WITH CA/5356/2014 IN WP/3747/2014 WITH WP/3747/2014
               WRIT PETITION NO.2016 OF 2014
               WRIT PETITION NO.2992 OF 2014
               WRIT PETITION NO.3112 OF 2014


                                                                                  1 of 4




::: Uploaded on - 07/04/2022                       ::: Downloaded on - 08/04/2022 02:17:11 :::
                                2        919-PIL 87-2013 & Ors..odt


                WRIT PETITION NO.4203 OF 2014
                WRIT PETITION NO.4598 OF 2014
                WRIT PETITION NO.2186 OF 2018
                WRIT PETITION NO.1648 OF 2022
               WRIT PETITION NO.1771 OF 2022
                WRIT PETITION NO.2433 OF 2022
                WRIT PETITION NO.3968 OF 2022
                 WRIT PETITION NO.853 OF 2010
               WRIT PETITION NO.4522 OF 2012
                 WRIT PETITION NO.572 OF 2014
                WRIT PETITION NO.4222 OF 2014
                WRIT PETITION NO.5133 OF 2014
                WRIT PETITION NO.4963 OF 2016
             WITH CA/1979/2022 IN WP/4963/2016
                WRIT PETITION NO.5530 OF 2018
                WRIT PETITION NO.7761 OF 2018
                WRIT PETITION NO.8556 OF 2018
               WRIT PETITION NO.13494 OF 2018
                 WRIT PETITION NO.214 OF 2020
                WRIT PETITION NO.1325 OF 2020
             WITH CA/2880/2021 IN WP/1325/2020
             WITH CA/6861/2020 IN WP/1325/2020
                WRIT PETITION NO.1431 OF 2020
             WITH CA/5029/2022 IN WP/1431/2020
                WRIT PETITION NO.1992 OF 2020
                WRIT PETITION NO.2836 OF 2020
                WRIT PETITION NO.3360 OF 2020
                WRIT PETITION NO.4872 OF 2020
 WITH CA/2742/2021 IN WP/4872/2020 WITH CA/7665/2020 IN WP/
        4872/2020 WITH CA/4414/2020 IN WP/4872/2020
               WRIT PETITION NO.8161 OF 2020
                WRIT PETITION NO.8268 OF 2020
 WITH CA/8679/2020 IN WP/8268/2020 WITH CA/5063/2022 IN WP/
                8268/2020 WITH WP/8265/2020
                WRIT PETITION NO.9041 OF 2020
                 WRIT PETITION NO.395 OF 2022
                WRIT PETITION NO.523 OF 2022
                WRIT PETITION NO.556 OF 2022
                 WRIT PETITION NO.638 OF 2022
                WRIT PETITION NO.1200 OF 2022
                WRIT PETITION NO.1574 OF 2022
               WRIT PETITION NO.1674 OF 2022


                                                                  2 of 4




::: Uploaded on - 07/04/2022       ::: Downloaded on - 08/04/2022 02:17:11 :::
                                     3               919-PIL 87-2013 & Ors..odt


                   WRIT PETITION NO.1735 OF 2022
                  WRIT PETITION NO.1760 OF 2022
                   WRIT PETITION NO.1765 OF 2022
                   WRIT PETITION NO.1766 OF 2022
                   WRIT PETITION NO.1770 OF 2022
                  WRIT PETITION NO.1772 OF 2022
                   WRIT PETITION NO.1776 OF 2022
                   WRIT PETITION NO.1780 OF 2022
                   WRIT PETITION NO.1786 OF 2022
                   WRIT PETITION NO.1791 OF 2022
                   WRIT PETITION NO.1792 OF 2022
                   WRIT PETITION NO.1797 OF 2022
                   WRIT PETITION NO.2094 OF 2022
                   WRIT PETITION NO.2207 OF 2022
                   WRIT PETITION NO.2613 OF 2022
                   WRIT PETITION NO.2626 OF 2022
                   WRIT PETITION NO.2928 OF 2022
                   WRIT PETITION NO.2955 OF 2022
                   WRIT PETITION NO.2960 OF 2022
                  WRIT PETITION NO.3271 OF 2022
                   CONT. PETITION NO.378 OF 2021
     IN WP/4872/2020 WITH CA/10879/2021 IN WP/8907/2021 WITH
                           WP/8907/2021
                   CONT. PETITION NO.499 OF 2021
                         IN WP/5603/2021
                   CONT. PETITION NO.514 OF 2021
                         IN WP/4827/2020
                    CONT. PETITION NO.72 OF 2022
                         IN WP/8431/2021

                               CORAM :   R. D. DHANUKA &
                                         S. G. MEHARE, JJ.

DATED : 05th APRIL 2022. PER COURT:-

. Due to paucity of time, the matters could not reach.

2. Stand over to 21.06.2022.

3 of 4 ::: Uploaded on - 07/04/2022 ::: Downloaded on - 08/04/2022 02:17:11 ::: 4 919-PIL 87-2013 & Ors..odt

3. Interim/ad interim relief, if any granted earlier, to continue till then.




 ( S. G. MEHARE )                                       ( R. D. DHANUKA )
       JUDGE                                                  JUDGE




 P.S.B.




                                                                              4 of 4




::: Uploaded on - 07/04/2022                   ::: Downloaded on - 08/04/2022 02:17:11 :::