Bombay High Court
The Deposit Insurance And Credit ... vs Shri P K Anna Patil Janta Sahakari Bank ... on 5 April, 2022
Author: S. G. Mehare
Bench: R. D. Dhanuka, S. G. Mehare
1 919-PIL 87-2013 & Ors..odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
PUBLIC INTEREST LITIGATION NO. 87 OF 2013
Rohidas Shankar Rathod .. Petitioner
Versus
The State of Maharashtra and others .. Respondents
Mr. A. B. Girase, Advocate for the Petitioner.
Mr. A. R. Kale, AGP for Respondents-State.
AND
PUBLIC INTEREST LITIGATION NO.115 OF 2019
WITH CA/2740/2022 IN PIL/115/2019 WITH CA/1007/2020 IN
PIL/115/2019
PUBLIC INTEREST LITIGATION NO.44 OF 2020
PUBLIC INTEREST LITIGATION NO.62 OF 2021
WRIT PETITION NO.3092 OF 2021
WRIT PETITION NO.1763 OF 2022
WRIT PETITION NO.1764 OF 2022
INCOME TAX APPEAL NO.68 OF 2020
WRIT PETITION NO.2785 OF 2010
WRIT PETITION NO.98 OF 2012
WRIT PETITION NO.3994 OF 2012
WRIT PETITION NO.4715 OF 2012
WITH CA/7501/2014 IN WP/4715/2012 WITH CA/7500/2014 IN WP/
4716/2012 WITH CA/2295/2022 IN WP/4715/2012 WITH
CA/2296/2022 IN WP/4716/2012 WITH WP/4716/2012
WRIT PETITION NO.6030 OF 2012
WRIT PETITION NO.8016 OF 2012
WRIT PETITION NO.9062 OF 2012
WRIT PETITION NO.10095 OF 2012
WRIT PETITION NO.1853 OF 2014
WITH CA/5356/2014 IN WP/3747/2014 WITH WP/3747/2014
WRIT PETITION NO.2016 OF 2014
WRIT PETITION NO.2992 OF 2014
WRIT PETITION NO.3112 OF 2014
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WRIT PETITION NO.4203 OF 2014
WRIT PETITION NO.4598 OF 2014
WRIT PETITION NO.2186 OF 2018
WRIT PETITION NO.1648 OF 2022
WRIT PETITION NO.1771 OF 2022
WRIT PETITION NO.2433 OF 2022
WRIT PETITION NO.3968 OF 2022
WRIT PETITION NO.853 OF 2010
WRIT PETITION NO.4522 OF 2012
WRIT PETITION NO.572 OF 2014
WRIT PETITION NO.4222 OF 2014
WRIT PETITION NO.5133 OF 2014
WRIT PETITION NO.4963 OF 2016
WITH CA/1979/2022 IN WP/4963/2016
WRIT PETITION NO.5530 OF 2018
WRIT PETITION NO.7761 OF 2018
WRIT PETITION NO.8556 OF 2018
WRIT PETITION NO.13494 OF 2018
WRIT PETITION NO.214 OF 2020
WRIT PETITION NO.1325 OF 2020
WITH CA/2880/2021 IN WP/1325/2020
WITH CA/6861/2020 IN WP/1325/2020
WRIT PETITION NO.1431 OF 2020
WITH CA/5029/2022 IN WP/1431/2020
WRIT PETITION NO.1992 OF 2020
WRIT PETITION NO.2836 OF 2020
WRIT PETITION NO.3360 OF 2020
WRIT PETITION NO.4872 OF 2020
WITH CA/2742/2021 IN WP/4872/2020 WITH CA/7665/2020 IN WP/
4872/2020 WITH CA/4414/2020 IN WP/4872/2020
WRIT PETITION NO.8161 OF 2020
WRIT PETITION NO.8268 OF 2020
WITH CA/8679/2020 IN WP/8268/2020 WITH CA/5063/2022 IN WP/
8268/2020 WITH WP/8265/2020
WRIT PETITION NO.9041 OF 2020
WRIT PETITION NO.395 OF 2022
WRIT PETITION NO.523 OF 2022
WRIT PETITION NO.556 OF 2022
WRIT PETITION NO.638 OF 2022
WRIT PETITION NO.1200 OF 2022
WRIT PETITION NO.1574 OF 2022
WRIT PETITION NO.1674 OF 2022
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WRIT PETITION NO.1735 OF 2022
WRIT PETITION NO.1760 OF 2022
WRIT PETITION NO.1765 OF 2022
WRIT PETITION NO.1766 OF 2022
WRIT PETITION NO.1770 OF 2022
WRIT PETITION NO.1772 OF 2022
WRIT PETITION NO.1776 OF 2022
WRIT PETITION NO.1780 OF 2022
WRIT PETITION NO.1786 OF 2022
WRIT PETITION NO.1791 OF 2022
WRIT PETITION NO.1792 OF 2022
WRIT PETITION NO.1797 OF 2022
WRIT PETITION NO.2094 OF 2022
WRIT PETITION NO.2207 OF 2022
WRIT PETITION NO.2613 OF 2022
WRIT PETITION NO.2626 OF 2022
WRIT PETITION NO.2928 OF 2022
WRIT PETITION NO.2955 OF 2022
WRIT PETITION NO.2960 OF 2022
WRIT PETITION NO.3271 OF 2022
CONT. PETITION NO.378 OF 2021
IN WP/4872/2020 WITH CA/10879/2021 IN WP/8907/2021 WITH
WP/8907/2021
CONT. PETITION NO.499 OF 2021
IN WP/5603/2021
CONT. PETITION NO.514 OF 2021
IN WP/4827/2020
CONT. PETITION NO.72 OF 2022
IN WP/8431/2021
CORAM : R. D. DHANUKA &
S. G. MEHARE, JJ.
DATED : 05th APRIL 2022. PER COURT:-
. Due to paucity of time, the matters could not reach.
2. Stand over to 21.06.2022.
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3. Interim/ad interim relief, if any granted earlier, to continue till then.
( S. G. MEHARE ) ( R. D. DHANUKA )
JUDGE JUDGE
P.S.B.
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