Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 896] [Entire Act]

Bengal Presidency - Subsection

Section 896(xvi) in Police Regulations, Bengal , 1943

(xvi)He shall detail all escorts, calculate the fares, etc., to be advanced, receive the reports of the officers-in-charge of the escorts on their return and examine the accounts of the money advanced.