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Supreme Court - Daily Orders

North Delhi Power Limited Now Known As ... vs Rattan Singh on 30 September, 2015

     ITEM NO.40                               REGISTRAR COURT. 1                      SECTION XIV

                                      S U P R E M E C O U R T O F           I N D I A
                                              RECORD OF PROCEEDINGS


                                      BEFORE THE REGISTRAR MRS. RACHNA GUPTA

     Petition(s) for Special Leave to Appeal (C) Diary No(s).
     40647/2014

     NORTH DELHI POWER LIMITED NOW KNOWN AS TATA POWER DELHI
     DISTRIBUTION LIMITED                              Petitioner(s)

                                                           VERSUS

     RATTAN SINGH AND ANR.                                                        Respondent(s)

     Date : 30/09/2015 This petition was called on for hearing today.

     For Petitioner(s)
                                              Mr. Tenzing Tsering, Adv.
                                              Mr. Abhay Kumar,Adv.


     For Respondent(s)


                               UPON hearing the counsel the Court made the following
                                                  O R D E R

A letter dated 11.9.2015 has been received from the petitioner requesting for the withdrawal of the present petition. Keeping in view that the petition has yet not been registered, the request is hereby accepted.

The unregistered special leave petition stands withdrawn.

(RACHNA GUPTA) Registrar Signature Not Verified Digitally signed by Rupam Dhamija Date: 2015.09.30 18:01:10 IST Reason: