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[Cites 0, Cited by 0] [Section 58(2)] [Section 58] [Entire Act]

State of Uttar Pradesh - Subsection

Section 58(2)(a) in U.P. Urban Planning and Development Act, 1973

(a)all properties, funds and dues which are vested in or realisable by, the Authority shall vest in, or be realisable by, the State Government;