Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 170] [Entire Act] State of Kerala - Subsection Section 170(1) in Kerala Panchayat Raj Act, 1994 (1)It shall be the duty of the panchayat to maintain property the roads vested in it and to prevent encroachment on it.
