Supreme Court - Daily Orders
M.V. Katoch, Dg Icmr vs Shyamala Balasubramanian . on 2 January, 2014
Author: Chief Justice
Bench: Chief Justice
ITEM NO.33 COURT NO.1 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Civil) No(s).18536-18538/2013
(From the judgement and order dated 01/08/2012 in CP No.1221/2011,
CP No.1309/2011, CP No.1310/2011 of The HIGH COURT OF MADRAS)
M.V. KATOCH, DG ICMR Petitioner(s)
VERSUS
SHYAMALA BALASUBRAMANIAN & ORS. Respondent(s)
(With prayer for interim relief and office report)
Date: 02/01/2014 These Petitions were called on for hearing today.
CORAM :
HON’BLE THE CHIEF JUSTICE
HON’BLE MR. JUSTICE RANJAN GOGOI
For Petitioner(s) Mr. Mohan Jain, ASG
Mr. D.K. Thakur, Adv.
Ms. Anjani Aiyagari, Adv.
Ms. Sushma Suri, AOR
For Respondent(s) Mr. B. Ragunath, Adv.
Mr. Vijay Kumar, AOR
UPON hearing counsel the Court made the following
O R D E R
Perused the letter.
List after two weeks.
|(Chetan Kumar) | |(Savita Sainani) | |Court Master | |Assistant Registrar |