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[Cites 0, Cited by 0] [Section 67(1)] [Section 67] [Entire Act]

State of Chattisgarh - Subsection

Section 67(1)(ii) in The Chhattisgarh Motor Vehicles Rules, 1994

(ii)arrange to paste on a notice board on the premises of the office of the Regional Transport Authority a copy of every resolution of that Transport Authority delegating its power to him.