Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15] [Entire Act] State of Haryana - Subsection Section 15(2) in The Punjab Ayurvedic and Unani Practitioners Act, 1963 (2)[] [Omitted vide Haryana Act by Haryana Act No. 18 of 1969 w.e.f 26.11.1968.]
