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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(1)(e) in The Orissa Administrative Tribunal (Recruitment and Conditions of Service of Officers and Staff) Rules, 1999

(e)"Deputation" means the temporary transfer/borrowing the services of Officer/employees from the Government to the Tribunal as defined in Chapter VIII of the Orissa Service Code;