Bombay High Court
Digamber Raghunath Mungekar And 2 Ors vs The Municipal Corporation For Greater ... on 22 January, 2019
Bench: Ranjit More, Bharati Harish Dangre
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
NOTICE OF MOTION (WRIT PETITION) NO. 301 OF 2018
In
PUBLIC INTEREST LITIGATION 134 OF 2009
Digamber Raghunath Mungekar And 2 Ors. ....Petitioner
V/S
The Municipal Corporation For Greater Mumbai ....Respondent
And 2 Ors. And Gopal Shetty (respondent) Mr.Firdos Pooriwala a.w, Niranjan M. Deshpande i/by.Yatin R. Shah For Petitioners.
Mr.T.J.Pandian for R.No.2.
CORAM : RANJIT MORE. & SMT. BHARATI HARISH DANGRE, JJ DATE : 22nd January, 2019 P.C. :
Stand over to 04/02/2019.
( ASSOCIATE ) Page 1/1 ::: Uploaded on - 22/01/2019 ::: Downloaded on - 23/01/2019 03:23:25 :::