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Bombay High Court

Digamber Raghunath Mungekar And 2 Ors vs The Municipal Corporation For Greater ... on 22 January, 2019

Bench: Ranjit More, Bharati Harish Dangre

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

NOTICE OF MOTION (WRIT PETITION) NO. 301 OF 2018
                       In
    PUBLIC INTEREST LITIGATION 134 OF 2009

 Digamber Raghunath Mungekar And 2 Ors.          ....Petitioner
             V/S
 The Municipal Corporation For Greater Mumbai ....Respondent

And 2 Ors. And Gopal Shetty (respondent) Mr.Firdos Pooriwala a.w, Niranjan M. Deshpande i/by.Yatin R. Shah For Petitioners.

Mr.T.J.Pandian for R.No.2.

CORAM : RANJIT MORE. & SMT. BHARATI HARISH DANGRE, JJ DATE : 22nd January, 2019 P.C. :

Stand over to 04/02/2019.
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