Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 05 in The Orissa Building and Others Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2002 05. Lead poisoning including poisoning by and preparation or compound of lead or their sequelae.
