Section 115TD(1)(c) in The Income Tax Act, 1961

[Cites 0, Cited by 1] [Section 115TD(1)] [Section 115TD] [Entire Act]

Union of India - Subsection

Section 115TD(1)(c) in The Income Tax Act, 1961

(c)failed to transfer upon dissolution all its assets to any other trust or institution registered 68[under section 12AA or section 12AB] or to any fund or institution or trust or any university or other educational institution or any hospital or other medical institution referred to in sub-clause (iv) or sub-clause (v) or sub-clause (vi) or sub-clause (via) of clause (23C) of section 10, within a period of twelve months from the end of the month in which the dissolution takes place,

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Union of India - Subsection

Section 115TD(1)(c) in The Income Tax Act, 1961