Punjab-Haryana High Court
Amarnath & Ors vs State Of Haryana & Ors on 24 May, 2018
IN THE HIGH COURT OF PUNJAB & HARYANA AT CHANDIGARH
CRM-M-18615-2018
Date of decision : 24.5.2018
Amarnath and others
... Petitioners
VERSUS
State of Haryana and others ... Respondent
CORAM: HON'BLE MR. JUSTICE RAJ SHEKHAR ATTRI
Present:Mr. S.S.Dinarpur, Advocate,
for the petitioners.
*****
RAJ SHEKHAR ATTRI, J.(Oral)
Learned counsel for petitioner seeks permission to withdraw the present petition with liberty to take all the defence pleas available to him before the court below. Permitted to do so.
Dismissed as withdrawn with liberty aforesaid.
( RAJ SHEKHAR ATTRI)
May 24, 2018 JUDGE
Paritosh Kumar
Whether speaking/reasoned Yes/No
Whether reportable Yes/No
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