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[Cites 0, Cited by 0] [Section 19(3)] [Section 19] [Entire Act]

State of Uttar Pradesh - Subsection

Section 19(3)(x) in Uttar Pradesh Krishi Utpadan Mandi Adhiniyam, 1964

(x)traveling and other allowances to the members of the Market Committee;(xi) loans and advances to the employees of the Market Committee;