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Union of India - Section

Section 12 in The Insurance Regulatory And Development Authority (Salary And Allowances Payable To, And Other Terms And Conditions Of Service Of, Chairperson And Other Members) Rules, 2000

12. Leave sanctioning authority

.-(1) The Chairperson shall be the authority competent to sanction leave to a whole-time member.
(2)The President of India shall be the authority competent to sanction leave to the Chairperson.