Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] State of Karnataka - Subsection Section 12(1) in The Karnataka State Civil Services (Regulation of Transfer of Medical Officers and other Staff) Act, 2011 (1)The Government may, by notification and after previous publication, make rules to carry out the purposes of this Act.
