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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Gujarat - Subsection

Section 4(30) in Veer Narmad South Gujarat University Act, 1965

(30)to do all such things whether incidental to the powers aforesaid or not as may be requisite in order to further the objects of the University and generally to cultivate and promote Art, Science and other branches of learning and culture.