Calcutta High Court
Shre Sitaram Sugar Co. Ltd vs Union Of India on 11 December, 2013
Author: Harish Tandon
Bench: Harish Tandon
ORDER SHEET
IN THE HIGH COURT AT CALCUTTA
Original Jurisdiction
ORIGINAL SIDE
CP 409 OF 1986
SHRE SITARAM SUGAR CO. LTD.
Versus
UNION OF INDIA
BEFORE:
The Hon'ble JUSTICE HARISH TANDON
Date : 11th December, 2013.
The Court :-None appears.
This matter is dismissed for default.
(HARISH TANDON, J.) GH.