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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Odisha - Subsection

Section 17(ii) in The Orissa Dental Council Rules, 1969

(ii)an erasure or overwriting of an entry once made in the cash book is strictly prohibited. If a mistake is discovered, it should be scored off and the correct entry inserted. The Registrar shall initial every such correction and invariably date his initials ;