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[Cites 0, Cited by 12] [Section 246(1)] [Section 246] [Entire Act]

Union of India - Subsection

Section 246(1)(i) in The Income Tax Act, 1961

(i)[ an order under section 201; [Substituted by Act 4 of 1988, Section 99, for Section 246 (w.e.f. 1.4.1989).]