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[Cites 0, Cited by 0] [Section 79] [Entire Act]

State of Maharashtra - Subsection

Section 79(6) in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Statutes, 1990

(6)He shall be responsible for proper [utilisation] [As amended for the word 'utilisation' by Corrigendum No. AGU. 2388/CR-16/19-A, dated 22.8.1990.] and upkeep of Laboratories, equipments, teaching, aids, land under the control of his department and shall keep the concerned University authorities informed about it.