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[Cites 0, Cited by 0] [Section 18BBA] [Entire Act]

Union of India - Subsection

Section 18BBA(1A) in Income Tax Rules, 1962

(1A)The report of the audit of the accounts of an assessee which is required to be furnished under clause (i) of sub-section (2) of section 80HHBA shall be in Form No. 10CCAA.