Supreme Court - Daily Orders
The M.P. Public Service Commission vs Deepak Singhal on 11 September, 2017
Bench: Arun Mishra, Mohan M. Shantanagoudar
ITEM NO.30 COURT NO.8 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 19670/2017
(Arising out of impugned final judgment and order dated 01-05-2017
in WA No. 211/2017 passed by the High Court Of M.P At Indore)
THE M.P. PUBLIC SERVICE COMMISSION Petitioner(s)
VERSUS
DEEPAK SINGHAL & ANR. Respondent(s)
(FOR ADMISSION and I.R. and IA No.66618/2017-EXEMPTION FROM FILING
O.T.)
Date : 11-09-2017 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ARUN MISHRA
HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
For Petitioner(s)
Dr. Harsh Pathak, Adv.
Mr. Farrukh Rasheed, AOR
Mr. siddharth Shukla, Adv.
Mr. Mohit Choubey, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
To be heard along with Special Leave Petition(Civil) Nos. 19688-19689 of 2017.
(SUKHBIR PAUL KAUR) (TAPAN KUMAR CHAKRABORTY)
AR CUM PS BRANCH OFFICER
Signature Not Verified
Digitally signed by
SUKHBIR PAUL KAUR
Date: 2017.09.13
10:58:27 PKT
Reason: