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State of West Bengal - Section

Section 1 in West Bengal Scheduled Castes Advisory Council Act, 2017

1. Short title and commencement.

- (1 )This Act may be called the West Bengal Scheduled Castes Advisory Council Act, 2017.
(2)It extends to the whole of West Bengal.
(3)It shall come into force on such date as the State Government may, by notification in the Official Gazette, appoint.