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Bombay High Court

Peter Gustavo Eurico Faria And Anr vs Communidade Of Taleigao And 12 Ors on 23 February, 2026

                                   48 WP 161 2024

   Amrut

           IN THE HIGH COURT OF BOMBAY AT GOA
              WRIT PETITION NO.161 OF 2024
                           WITH
 PUBLIC INTEREST LITIGATION WP NO.40 OF 2022, CIVIL
 APPLICATION NO.84 OF 2023, MISC.CIVIL APPLICATION
NO.1831 OF 2024 (F), CIVIL APPLICATION NO.3044 OF 2024 (F),
         MISC.CIVIL APPLICATION NO.157 OF 2025
                WRIT PETITION NO.161 OF 2024
PETER GUSTAVO EURICO FARIA AND ANR         ... PETITIONERS
  Versus
COMMUNIDADE OF TALEIGAO AND 12 ORS         ... RESPONDENTS
                          WITH
        PUBLIC INTEREST LITIGATION WP NO.40 OF 2022
C. ARYAMA SUNDARAM                      ... PETITIONER
  Versus
STATE OF GOA, THR. ITS CHIEF
SECRETARY AND 10 ORS                                                   ... RESPONDENTS

                          WITH
              CIVIL APPLICATION NO.84 OF 2023
                            IN
        PUBLIC INTEREST LITIGATION WP NO.40 OF 2022
C. ARYAMA SUNDARAM                        ... APPLICANT
  Versus
STATE OF GOA, THR. ITS CHIEF
SECRETARY AND 9 ORS                                                    ... RESPONDENTS

                           WITH
          MISC.CIVIL APPLICATION NO.1831 OF 2024 (F)
                             IN
                WRIT PETITION NO.161 OF 2024
PETER GUSTAVO EURICO FARIA AND ANR         ... APPLICANTS
  Versus
COMMUNIDADE OF TALEIGAO AND 12 ORS                                     ... RESPONDENTS

                           WITH
            CIVIL APPLICATION NO.3044 OF 2024 (F)
                             IN
                WRIT PETITION NO.161 OF 2024
PETER GUSTAVO EURICO FARIA AND ANR         ... APPLICANTS


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                                   23rd February, 2026
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                                      48 WP 161 2024


  Versus
COMMUNIDADE OF TALEIGAO AND 12 ORS                                      ... RESPONDENTS

                           WITH
            MISC.CIVIL APPLICATION NO.157 OF 2025
                             IN
                WRIT PETITION NO.161 OF 2024
PETER GUSTAVO EURICO FARIA AND ANR         ... APPLICANTS
  Versus
COMMUNIDADE OF TALEIGAO AND 12 ORS                                      ... RESPONDENTS

Mr Junaid Shaikh, Advocate for the Petitioners in WP No.161 of 2024.
Mr. Shivan Desai with Ms. Riya Amonkar, Advocates for Petitioner in
PILWP No.40 of 2022.
Mr Vineet Surlekar, Advocate for the Respondent No. 1 in WP No. 161 of
2024.
Mr. Neehal Vernekar, Additional Government Advocate for Respondent
Nos. 2, 7, 8 and 11 in WP No. 161 of 2024.
Mr. Anand Shirodkar, Advocate for Respondent No. 9 in WP No. 161 of
2024.
Mr. S. S. Kantak, Senior Advocate with Mr Preetam Talaulikar and Ms
Neha Kholkar, Advocates for Respondents Nos.3 and 4 in WP No. 161 of
2024 & for Respondent No. 9 in PILWP No. 40/2022.
Mr S. D. Lotlikar, Senior Advocate with Mr. Gaurang Kerkar, Ms. Laxmi
Sawant and Ms. Sailee Kenny, Advocates for Respondent No.5 in WP
No. 161 of 2024 & for Respondent No. 10 in PILWP No. 40 of 2022.
Mr Pranay A. Kamat, (Through V.C.) Advocate for Respondent No.10 in
WP No. 161 of 2024.
Mr. Shivdatt P. Munj, Additional Government Advocate for the
Respondent Nos. 1,2, 3, 4 & 6 in PILWP No.40 of 2022.
Ms Vaishali Mahato, Advocate for the Intervenor in PILWP No. 40 of
2022.

                           CORAM:- SUMAN SHYAM &
                                   AMIT S. JAMSANDEKAR, JJ.

DATED :- 23rd February, 2026 P.C.:

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1. At the request of Mr G. Kerkar, learned counsel appearing for Respondent No.10 in PILWP No.40 of 2022, list again on 16.03.2026.

AMIT S. JAMSANDEKAR, J. SUMAN SHYAM, J.

Page 3 of 3

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