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[Cites 0, Cited by 0] [Section 50] [Entire Act]

State of Rajasthan - Subsection

Section 50(7) in Rajasthan State Legal Services Authority Regulations, 1999

(7)The Chief Judicial Magistrate of concerned district of the other judicial officer nominated by the Chairman of the District Legal Awareness Committee shall be the Secretary of the District Legal Awareness Committee.