Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 19(2)] [Section 19] [Entire Act]

State of Chattisgarh - Subsection

Section 19(2)(b) in The Chhattisgarh Co-operative Societies Rules, 1962

(b)it is recorded in the books of the society kept for the purpose.