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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Andhra Pradesh - Subsection

Section 14(5) in Andhra Pradesh Exhibition of Films on Television Screen through Video Cassette Recorders (Regulation) Rules, 2006

(5)In case the application for transfer or assignment is rejected, the same shall be communicated to the applicant in writing giving the reasons therefor.