Section 92(2)(xiii) in Arunachal Pradesh Agricultural Produce and Livestock Marketing (Promotion and Facilitation) Act, 2017

[Cites 0, Cited by 0] [Section 92(2)] [Section 92] [Entire Act]

(xiii)doing such other things as may be of general interest to Market Committees or considered necessary for the efficient functioning of the Board;

Legal Document View