Andhra Pradesh High Court - Amravati
K.Sudhakar vs P.Subba Raja Kumari on 28 June, 2022
HIGH COURT OF ANDHRA PRADESH
MAIN CASE NO.: A.S.No.3648 of 2003
PROCEEDING SHEET
Sl. Date ORDER OFFICE
No. NOTE
28.06.2022 RC, J
Learned counsel for the appellant is
permitted to take out fresh personal notice to
the proposed respondents by RPAD and file
proof of service.
Post after two (2) weeks.
________ RC, J AG/VTS