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[Cites 0, Cited by 0] [Section 60(2)] [Section 60] [Entire Act]

UT Ladakh - Subsection

Section 60(2)(vi) in Ladakh Autonomous Hill Development Councils Act, 1997

(vi)the management of the Council Fund and the procedure to be followed in respect of payment into and withdrawal from the Council Fund under sub-section (5) of section 43;