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[Cites 0, Cited by 0] [Section 310(4)] [Section 310] [Entire Act]

State of West Bengal - Subsection

Section 310(4)(f) in The West Bengal Motor Vehicles Rules, 1989

(f)to any closed trailer specially constructed for any purpose and specifically exempted from any or all of the provisions of this rule by an order in writing made by the Registering Authority, to the extent so exempted.