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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of West Bengal - Subsection

Section 14(3) in West Bengal Clinical Establishment (Registration, Regulation and Transparency), Rules, 2017

(3)As per advice of the Primary Consultant or RMO, the on-duty nursing staff shall maintain a nursing assessment and care sheet containing particulars like patient's biographical details, the diagnosis, the nursing needs and problems identified for the care plan; care/intervention administered; time and date of summoning up RMO etc. or any such particulars as may be notified.