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Supreme Court - Daily Orders

Ram Charan Singh Prajapati vs State Of U.P. Ors. on 25 February, 2015

Bench: Vikramajit Sen, Shiva Kirti Singh

     ITEM NO.2                            COURT NO.12                      SECTION XI

                                 S U P R E M E C O U R T O F            I N D I A
                                         RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)......CC                        No(s).
     974/2015

     (Arising out of impugned final judgment and order dated 02/09/2014
     in WC No. 46350/2014 passed by the High Court Of Judicature at
     Allahabad)

     RAM CHARAN SINGH PRAJAPATI                                             Petitioner(s)

                                                      VERSUS

     STATE OF U.P. ORS.                                                     Respondent(s)

     (With c/delay in filing SLP and Office Report)


     Date : 25/02/2015 This petition was called on for hearing today.

     CORAM :
                           HON'BLE MR. JUSTICE VIKRAMAJIT SEN
                           HON'BLE MR. JUSTICE SHIVA KIRTI SINGH

     For Petitioner(s)
                                        Ms. Preetika Dwivedi,Adv.


     For Respondent(s)
                                        Mr. M.R. Shamshad, Adv.


                            UPON hearing the counsel the Court made the following
                                               O R D E R

Delay condoned.

Issue notice.

Mr. M.R. Shamshad, accepts notice. Reply be filed within one week from today. Rejoinder, if any be filed within one week hence.

Tag with SLP(C) No. 36166 of 2014.

Signature Not Verified Digitally signed by Usha Rani Bhardwaj Date: 2015.02.25 16:57:57 IST Reason:

(NEELAM GULATI) (TAPAN KUMAR CHAKRABORTY) COURT MASTER COURT MASTER