Section 9(12) in Veterinary Council of India (Procedure for recognition and de-recognition of Veterinary Colleges and Veterinary Qualifications) Rules, 2017
(12)In the event of non-renewal of the Letter of Permission to a Veterinary College in respect of any succeeding academic year, the students of the said Veterinary College shall be shifted to a recognised Veterinary College as provided in these rules hereinafter.
