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Patna High Court - Orders

Dr.(Mrs.)Pratibha Singh & Anr vs The State Of Bihar & Ors on 27 July, 2011

Author: Prakash Chandra Verma

Bench: Prakash Chandra Verma

           IN THE HIGH COURT OF JUDICATURE AT PATNA
                         LPA No.1783 of 2010
                     Dr.(Mrs.)Pratibha Singh & Anr
                                Versus
                       The State Of Bihar & Ors
                               -----------

02.   27.07.2011

As prayed for, list this matter after one week.

( Prakash Chandra Verma, J. ) Mkr. (Aditya Kumar Trivedi, J.)