Section 6(a) in The National Institute Of Pharmaceutical Education And Research Act,1998

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Union of India - Subsection

Section 6(a) in The National Institute Of Pharmaceutical Education And Research Act,1998

(a)any reference to the Society in any contract or other instrument shall be deemed as a reference to the Institute;

(aa)all property, movable and immovable of, or belonging to, the Society, shall vest in that Institute;