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[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of Uttar Pradesh - Subsection

Section 30(7) in The U.P. Private Forests Rules, 1950

(7)The annual coupe will remain open to the right-holders each year from November 1 to December 31, and at no other time of the year. In case of emergencies, however, the Range Officer may, with the approval of the Divisional Forest Officer, open the annual coupe for the right-holders at any other time.