Supreme Court - Daily Orders
Commissioner Of Income Tax 11, Mumbai vs M/S Goodwill Theatres Pvt Ltd Through ... on 23 August, 2017
ITEM NO.97 REGISTRAR COURT. 2 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. SANJAY PARIHAR
Petition(s) for Special Leave to Appeal (C) No(s). 6404/2017
COMMISSIONER OF INCOME TAX 11, MUMBAI Petitioner(s)
VERSUS
M/S GOODWILL THEATRES PVT LTD THROUGH ITS MANAGING DIRECTOR
Respondent(s)
Date : 23-08-2017 This petition was called on for hearing today.
For Petitioner(s) Mr. Arun Kumar Singh,Adv.
Ms. Anil Katiyar, AOR
For Respondent(s) Mr. Abhikalp Pratap Singh,Adv.
Mr. Gaurav Agrawal, AOR
UPON hearing the counsel the Court made the following
O R D E R
Ld. Counsel for the sole respondent has failed to file the counter affidavit within the period stipulated under the rules. However, Ld. Counsel has stated that counter affidavit is ready and he would be filing the same during the course of the day. The same may be taken on record and place the matter before the Hon'ble Court, as per rules.
Signature Not VerifiedSANJAY PARIHAR Digitally signed by MADHU GROVER Registrar Date: 2017.08.24 16:32:35 IST Reason:
MG