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[Cites 0, Cited by 0] [Section 6(8)] [Section 6] [Entire Act]

State of Telangana - Subsection

Section 6(8)(i) in Telangana Panchayat Raj Act, 2018

(i)Formulation of proposals and fixing of priority of schemes and development programmes to be implemented in the Gram Panchayat;