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State of West Bengal - Section

Section 49 in The Building Regulation in Respect of Lands Covered by the Calcutta Thika Tenancy (Acquisition and Regulation) Act, 1981

49.

(a)Every wall or building shall have a damp-proof course at the level of he plinth.
(b)Such damp-proof course may consist of sheet load asphalt slate or any other material impervious to moisture.