Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 61] [Entire Act] State of Haryana - Subsection Section 61(b) in Haryana Urban Development Authority Act, 1977 (b)"local development area" means the area declared as such under sub-section (1) of Section 6 2;
