Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14] [Entire Act] State of Maharashtra - Subsection Section 14(2) in The Maharashtra State legal Aid and Advice Scheme, 1979 (2)The Member-Secretary shall maintain true and proper accounts of. the receipts and disbursements of the funds of the Committee.
