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[Cites 0, Cited by 0] [Section 13] [Entire Act]

Union of India - Subsection

Section 13(3) in The Madras Port Petroleum Rules, 1963

(3)No dangerous cased petroleum shall be in actual transit in the harbour between sunset and sunrise otherwise than in railway wagon, that is, such petroleum shall not be handled in any way at night nor he afloat in harbour, craft, etc., in the harbour at night.