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Madhya Pradesh High Court

Ajeet Shukla vs The State Of Madhya Pradesh on 7 May, 2024

Author: Vishal Dhagat

Bench: Vishal Dhagat

1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRA No. 502 of 2024 (AJEET SHUKLA Vs THE STATE OF MADHYA PRADESH) Dated : 07-05-2024 Shri O.P. Dwivedi - Advocate for the appellant.

Shri Akshay Namdeo - Government Advocate for the State.

Learned counsel appearing for the appellant prays for adjournment. List the matter after four weeks.

(VISHAL DHAGAT) JUDGE $A Signature Not Verified Signed by: SHABANA ANSARI Signing time: 08-05-2024 10:24:27