Madhya Pradesh High Court
Ajeet Shukla vs The State Of Madhya Pradesh on 7 May, 2024
Author: Vishal Dhagat
Bench: Vishal Dhagat
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRA No. 502 of 2024 (AJEET SHUKLA Vs THE STATE OF MADHYA PRADESH) Dated : 07-05-2024 Shri O.P. Dwivedi - Advocate for the appellant.
Shri Akshay Namdeo - Government Advocate for the State.
Learned counsel appearing for the appellant prays for adjournment. List the matter after four weeks.
(VISHAL DHAGAT) JUDGE $A Signature Not Verified Signed by: SHABANA ANSARI Signing time: 08-05-2024 10:24:27