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[Cites 0, Cited by 0] [Section 46(7)] [Section 46] [Entire Act]

State of Punjab - Subsection

Section 46(7)(v) in Punjab Urban Planning and Development Building Rules, 2018

(v)The other details of the absorption pit should conform to the B.I.S. (Bureau of Indian Standards) Code No. IS 2470(Part I) 1968 Code of Practice for design and construction of septic tanks.