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State of Arunachal Pradesh - Section

Section 15 in Arunachal Pradesh Agriculture/Horticulture Services Rules, 1989

15. Leave, pension etc. and other conditions of service.

- Except as provided under these rules, all matters generally relating to pay and allowances, leave, pension, discipline and other conditions of service, shall be regulated by the general rules and/or orders made by the Government from time to time.